Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10 in The Electoral Bond Scheme, 2018 10. Issuing offices and commission payable. - No commission, brokerage or any other charges for issue of bond shall be payable by the buyer against purchase of the bond.
