Supreme Court - Daily Orders
Dr. A. P. Jayadevan vs The Principal, Sree Kerala Varma ... on 9 October, 2023
Author: Hima Kohli
Bench: Hima Kohli
ITEM NO.28 COURT NO.14 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 39354/2023
(Arising out of impugned final judgment and order dated 22-05-2023
in WA No. 259/2023 passed by the High Court Of Kerala At Ernakulam)
DR. A. P. JAYADEVAN Petitioner(s)
VERSUS
THE PRINCIPAL, SREE KERALA VARMA COLLEGE & ORS. Respondent(s)
(IA No.201173/2023-CONDONATION OF DELAY IN FILING and IA
No.201174/2023-EXEMPTION FROM FILING O.T. )
WITH
Diary No(s). 39356/2023 (XI-A)
( IA No.202289/2023-CONDONATION OF DELAY IN FILING and IA
No.202290/2023-EXEMPTION FROM FILING O.T.)
Date : 09-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s) Mr. Dama Sheshadri Naidu, Sr. Adv.
Mr. Shyam Krishnan, Adv.
Mr. Tom Joseph, AOR
Mr. Ashish Jacob Mathew, Adv.
Mr. Linto K.B., Adv.
Ms. Arya Krishnan, Adv.
For Respondent(s)
UPON hearing the counsel the court made the following
O R D E R
1. Exemption from filing official translation is granted.
2. Delay condoned.
3. Issue notice.
Signature Not Verified Digitally signed by GEETA AHUJA4. Till further orders, disciplinary proceedings qua the petitioner shall Date: 2023.10.10 remain stayed.
17:06:44 IST Reason:
(Geeta Ahuja) (Nand Kishor) Assistant Registrar-cum-PS Court Master (NSH)