Madhya Pradesh High Court
Madhya Pradesh Power Generating ... vs M/S Patel Engineering Ltd. on 26 September, 2017
WP-7127-2017 (MADHYA PRADESH POWER GENERA TING COMPANYL TD. Vs M/S PA TEL ENGINEERING LTD.) 26-09-2017
None for the petitioner despite repeated calls. Case is therefore, adjourned. List the matter after siX weeks. (S.K. SETH) (H.P. SINGH) JUDGE JUDGE rao