Supreme Court - Daily Orders
M/S. Agc Networks Ltd. vs Commissioner Of Customs, New Delhi on 3 January, 2017
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.9 COURT NO.5 SECTION IIIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).12150/2016
M/S. AGC NETWORKS LTD. Appellant(s)
VERSUS
COMMISSIONER OF CUSTOMS, NEW DELHI Respondent(s)
(With appln.(s) for stay and office report)
Date : 03/01/2017 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Appellant(s) Mr. Shantanu,Adv.
Mr. Ekansh Dhingra,Adv.
For Mr. Amit Pawan,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by the learned counsel for the appellant seeking adjournment, list the matter after ten weeks.
In the meantime, liberty is granted to file additional documents.
(Sarita Purohit) (Jaswinder Kaur)
Court Master Court Master
Signature Not Verified
Digitally signed by
SARITA PUROHIT
Date: 2017.01.04
14:51:17 IST
Reason: