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Rajasthan High Court - Jaipur

Religare Health Insurance Company Ltd vs Deepchand Goyal S/O Babulal Goyal on 10 March, 2023

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 8048/2022

                                   Religare Health Insurance Company Ltd.
                                                                                                       ----Petitioner
                                                                        Versus
                                   Deepchand Goyal S/o Babulal Goyal
                                                                                                     ----Respondent

For Petitioner(s) : None. For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH Order 10/03/2023 None present on behalf of the petitioner. I have perused the record. Issue notice to the respondent(s), returnable within eight weeks.
(INDERJEET SINGH),J MG/28 (Downloaded on 14/03/2023 at 01:14:23 AM) Powered by TCPDF (www.tcpdf.org)