Rajasthan High Court - Jaipur
Religare Health Insurance Company Ltd vs Deepchand Goyal S/O Babulal Goyal on 10 March, 2023
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 8048/2022
Religare Health Insurance Company Ltd.
----Petitioner
Versus
Deepchand Goyal S/o Babulal Goyal
----Respondent
For Petitioner(s) : None. For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 10/03/2023 None present on behalf of the petitioner. I have perused the record. Issue notice to the respondent(s), returnable within eight weeks.
(INDERJEET SINGH),J MG/28 (Downloaded on 14/03/2023 at 01:14:23 AM) Powered by TCPDF (www.tcpdf.org)