Delhi High Court - Orders
(O-1 R-10) Swatanter Kumar vs The Indian Express Ltd And Ors on 24 August, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 102/2014 & I.A. 723/2014 (O-39 R-1 & 2), I.A. 724/2014
(O-11 R-12), I.A. 726/2014 (u/s 151 CPC), I.A. 730/2014 (directions),
I.A. 5840/2014 (O-1 R-10), I.A. 8703/2014 (O-39 R-4), I.A.
8704/2014 (u/s 151 CPC), I.A. 9686/2014 (deferring the hearing of
the I.A. 723/2014 till the final disposal of TP in SC), I.A. 13822/2014
(O-1 R-10)
SWATANTER KUMAR ..... Plaintiff
Through: Ms. Mansi Sharma and Ms. Astha
Baderiya, Advocates
versus
THE INDIAN EXPRESS LTD AND ORS ..... Defendants
Through: Mr. Sahil, Advocate for defendants
No.1 and 2
Ms. Niti Jain and Mr. Girdhar Singh,
Advocates for defendant No.3(b)
Mr. Mrinal Bharti, Mr. Manish
Kumar Shekhari and Mr. Santosh
Kumar, Advocates for defendant
No.4(b)
Ms. Pyoli and Mr. Shubham Gurang,
Advocates for defendant No.5
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 24.08.2022
1. Fresh vakalatnama has been filed on behalf of the defendant no.5.
2. Counsel for the plaintiff submits that the transfer petition is still pending before the Supreme Court.
Signature Not Verified Digitally Signed By:AMIT BANSALCS(OS) 102/2014 Signing Date:24.08.2022 Page 1 of 17:53:15 2
3. List on 7th February, 2023.
4. Interim orders to continue.
AMIT BANSAL, J.
AUGUST 24, 2022 dk Signature Not Verified Digitally Signed By:AMIT BANSAL CS(OS) 102/2014 Signing Date:24.08.2022 Page 2 of 17:53:15 2