Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Uttar Pradesh - Subsection Section 61(4) in U.P. Revenue Code Rules, 2016 (4)In making allotment of housing sites under sub-section (2) of section 63 of the Code, the order of preference mentioned in sub-section (1) of section 64 of the Code shall be observed.
