Karnataka High Court
R Shamsunder S/O Late M S Rajaram vs Bangalore University on 21 July, 2011
Author: Anand Byrareddy
Bench: Anand Byrareddy
x» 6 shafi be: liable :0 pay interest at: 6'??? per zmmun an the amcuntss from {he date it was due {ii} that date of payznent. W