Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Bihar - Subsection Section 88(b) in Bihar Regional Development Authority Act, 1974 (b)compound any offence under this Act or under, any other law for the time being in force which may be lawfully compounded by the Authority;
