Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37A(2)] [Section 37A] [Entire Act] Union of India - Subsection Section 37A(2)(c) in The National Bank For Agriculture And Rural Development (Amendment) Act ,2000 (c)shall apply only so long as the conditions precedent to such disability as set out in the said sub- section continue.'.