Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93(4)] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(4)(ii) in The Central Motor Vehicles Rules, 1989

(ii)[ in the case of a double decked transport vehicle, shall not exceed 4.75 metres; [Clause (ii) substituted by GSR 589(E), dated 16.9.2005 (w.e.f. 16.9.2006).]