Gujarat High Court
Jitendra Vrajlal Mehta vs Gujarat Electricity Board & 2 on 5 December, 2012
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/8244/1998 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 8244 of 1998
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JITENDRA VRAJLAL MEHTA....Petitioner(s)
Versus
GUJARAT ELECTRICITY BOARD & 2....Respondent(s)
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Appearance:
MS JIRGA D JHAVERI, ADVOCATE for the Petitioner(s) No. 1
MR MD PANDYA, ADVOCATE for the Respondent(s) No. 1 - 2
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 05/12/2012
ORAL ORDER
At the request made by learned advocate Ms. Jhaveri for the petitioner, list on 18th December 2012.
(PARESH UPADHYAY, J.) MKR/26 Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Jan 28 01:42:51 IST 2016