Gujarat High Court
Pucl Gujarat Chapter & vs Chief Secretary - State Of Gujarat & ... on 18 December, 2013
Author: Bhaskar Bhattacharya
Bench: Bhaskar Bhattacharya, J.B.Pardiwala
C/MCA/2765/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC.CIVIL APPLICATION (FOR DIRECTION) NO. 2765 of 2013
In WRIT PETITION (PIL) NO. 216 of 2012
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PUCL GUJARAT CHAPTER & 1....Applicant(s)
Versus
CHIEF SECRETARY - STATE OF GUJARAT & 1....Opponent(s)
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Appearance:
MR AJ YAGNIK, ADVOCATE for the Applicant(s) No. 1 - 2
GOVERNMENT PLEADER for the Opponent(s) No. 1
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CORAM: HONOURABLE THE CHIEF JUSTICE MR.
BHASKAR BHATTACHARYA
and
HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 18/12/2013
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA) Time to make payment of process fee is extended till 27th December, 2013. The returnable date be extended till one week after the reopening.
(BHASKAR BHATTACHARYA, C.J.) (J.B.PARDIWALA, J.) Mohandas Page 1 of 1