Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117G(2)] [Section 117G] [Entire Act] State of Gujarat - Subsection Section 117G(2)(h) in The Bombay Land Revenue Code, 1879 (h)ordinary expenses of cultivating principal crops, including the wages of the cultivator for his labour in cultivating the land,