Section 41(5) in The Juvenile Justice (Punjab) Rules, 1987
(5)The functions of the Headquarters Organisation will be as follows:-(a)planning, directing, coordinating, controlling, supervising and guiding the activities in the field of juvenile justice;(b)advising Government on the formulation of progressive policies and implementation of juvenile justice services;(c)implementing Government policies regarding juvenile justice development;(d)preparing Plan and Non-Plan Schemes for the development of the juvenile justice programme;(e)formulating annual budgets and exercising financial control;(f)releasing grant-in-aid for juvenile justice activities;(g)inspection of juvenile justice programmes;(h)departmental audit of juvenile justice institutions and activities;(i)training of both governmental and voluntary functionaries engaged in juvenile justice activities;(j)preparation of annual reports and compilation of statistics; and(k)research and evaluation.
