Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10D(3)] [Section 10D] [Entire Act]

Union of India - Subsection

Section 10D(3)(a) in Income Tax Rules, 1962

(a)official publications, reports, studies and data bases from the Government of the country of residence of the associated enterprise, or of any other country;