Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in The Tamil Nadu Prohibition Of Harassment Of Women Act, 1998

(1)Any person who is incharge of educational institution, temple or other places of worship, cinema theatre or any other precinct shall, —