Supreme Court - Daily Orders
M/S Orion Metal Pvt. Ltd. vs West Bengal State Electricity ... on 28 November, 2019
Bench: R. Banumathi, R. Subhash Reddy
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION(CIVIL)DIARY NO. 36299 OF 2019
IN
CIVIL APPEAL NO. 6547 OF 2019
M/S ORION METAL PVT. LTD. & ANR. ...PETITIONER(S)
VERSUS
WEST BENGAL STATE ELECTRICITY DISTRIBUTION
COMPANY LTD. & ORS. ...RESPONDENT(S)
O R D E R
Delay condoned.
We have perused the Review Petition and the connected papers carefully and are convinced that the order, of which review has been sought, does not suffer from any error apparent warranting its reconsideration.
The Review Petition is, accordingly, dismissed.
...................J. (R. BANUMATHI) .....................J. (R. SUBHASH REDDY) NEW DELHI 28TH NOVEMBER, 2019 Signature Not Verified Digitally signed by MADHU BALA Date: 2019.12.03 17:33:18 IST Reason: ITEM NO.1001 SECTION XVI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL) Diary No(s). 36299/2019 IN CIVIL APPEAL NO. 6547 OF 2019 M/S ORION METAL PVT. LTD. & ANR. Petitioner(s) VERSUS WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. & ORS.
Respondent(s) (IA No. 154964/2019 - CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 28-11-2019 These matters were called on for hearing today. CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI HON'BLE MR. JUSTICE R. SUBHASH REDDY By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order. Pending application(s), if any, shall also stand disposed of.
(MADHU BALA) (BEENA JOLLY) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file)