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Supreme Court - Daily Orders

M/S Orion Metal Pvt. Ltd. vs West Bengal State Electricity ... on 28 November, 2019

Bench: R. Banumathi, R. Subhash Reddy

                                      IN THE SUPREME COURT OF INDIA

                                           INHERENT JURISDICTION

                              REVIEW PETITION(CIVIL)DIARY NO. 36299 OF 2019
                                                    IN
                                      CIVIL APPEAL NO. 6547 OF 2019



     M/S ORION METAL PVT. LTD. & ANR.                                ...PETITIONER(S)

                                                   VERSUS

     WEST BENGAL STATE ELECTRICITY DISTRIBUTION
     COMPANY LTD. & ORS.                                              ...RESPONDENT(S)




                                                O R D E R

Delay condoned.

We have perused the Review Petition and the connected papers carefully and are convinced that the order, of which review has been sought, does not suffer from any error apparent warranting its reconsideration.

The Review Petition is, accordingly, dismissed.

...................J. (R. BANUMATHI) .....................J. (R. SUBHASH REDDY) NEW DELHI 28TH NOVEMBER, 2019 Signature Not Verified Digitally signed by MADHU BALA Date: 2019.12.03 17:33:18 IST Reason: ITEM NO.1001 SECTION XVI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL) Diary No(s). 36299/2019 IN CIVIL APPEAL NO. 6547 OF 2019 M/S ORION METAL PVT. LTD. & ANR. Petitioner(s) VERSUS WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. & ORS.

Respondent(s) (IA No. 154964/2019 - CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 28-11-2019 These matters were called on for hearing today. CORAM :

HON'BLE MRS. JUSTICE R. BANUMATHI HON'BLE MR. JUSTICE R. SUBHASH REDDY By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order. Pending application(s), if any, shall also stand disposed of.
(MADHU BALA) (BEENA JOLLY) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file)