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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(1)(c) in The Jaipur Development Authority Act, 1982

(c)such other moneys as may be paid to the Authority by the State Government, Central Government or any other authority or agency by way of grants, loans, advances or otherwise;