Andhra Pradesh High Court - Amravati
Andhra Pradesh Madari Kuruva Sc vs Sri Satyanarayana And 3 Others on 7 September, 2021
Author: B Krishna Mohan
Bench: B Krishna Mohan
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No: C.C.3083 of 2018
PROCEEDINGS SHEET
SL. DATE ORDER OFFICE
NO. NOTE
07.09.2021 BKM, J
Learned counsel for the petitioner is
present.
No representation for the
Government Pleader for Social Welfare.
The counter affidavit is filed by the
3rd respondent herein.
It appears that the same is not available with the petitioner's counsel.
Learned counsel for the petitioner is directed to collect the same either from the respondents' counsel or from the registry.
Post on 15.09.2021.
_________ BKM, J VSL SL. DATE ORDER OFFICE NO. NOTE SL. DATE ORDER OFFICE NO. NOTE