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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(4)(c) in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012

(c)value of, and actual and potential income from the property, if any, of the applicant, which the opposite party, would inherit or already in his possession; and