Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 37 in Haryana Liquor Licence Rules, 1970 37. Every license under these rules is granted subject to the conditions set forth in this rule.Exception - A license in form L.12-D shall be subject to conditions (1) and (2) and the special conditions prescribed for it.General
