Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23A(2)] [Section 23A] [Entire Act] Union of India - Subsection Section 23A(2)(d) in THE FINANCE ACT, 2021 (d)approve the appointment of directors under subsection (4) of section 4;