Section 260(2)(a) in The Companies Act, 2013

[Cites 0, Cited by 0] [Section 260(2)] [Section 260] [Entire Act]

Union of India - Subsection

Section 260(2)(a) in The Companies Act, 2013

(a)a complete inventory of—

(i)all assets and liabilities of whatever nature;

(ii)all books of account, registers, maps, plans, records, documents of title and all other documents of whatever nature;