Bombay High Court
Shetkari Sahakari Sangh Ltd vs Shri. Baburao Kashinath Hajare And Ors on 3 March, 2021
Author: M.S.Karnik
Bench: Makarand Subhash Karnik
22. WPST 1464-21.doc
DDR
FARAD CONTINUATION SHEET No.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION ST.NO. 1464 OF 2021
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WRIT PETITION ST.NO. 1629 OF 2021
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WRIT PETITION ST. NO. 1631 OF 2021
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WRIT PETITION ST.NO. 1635 OF 2021
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WRIT PETITION ST.NO. 1639 OF 2021
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WRIT PETITION NO. 1644 OF 2021
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WRIT PETITION ST.NO. 1647 OF 2021
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WRIT PETITION ST.NO. 2075 OF 2021
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WRIT PETITION NO. 740 OF 2021
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WRIT PETITIONS T.NO. 2095 OF 2021
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WRIT PETITION ST.NO. 2097 OF 2021
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WRIT PETITION ST.NO. 2100 OF 2021
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WRIT PETITION ST.NO. 2106 OF 2021
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WRIT PETITION ST.NO. 2108 OF 2021
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WRIT PETITION ST.NO. 2116 OF 2021
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WRIT PETITION ST.NO. 2129 OF 2021
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WRIT PETITION NO. 741 OF 2021
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WRIT PETITION ST.NO. 2353 OF 2021
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WRIT PETITION ST.NO. 2354 OF 2021
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WRIT PETITION ST.NO. 2358 OF 2021
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WRIT PETITION ST.NO. 2375 OF 2021
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WRIT PETITION ST.NO. 2456 OF 2021
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WRIT PETITION ST.NO. 2458 OF 2021
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22. WPST 1464-21.doc
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WRIT PETITION NO. 737 OF 2021
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WRIT PETITION ST.NO. 2465 OF 2021
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WRIT PETITION ST.NO. 3224 OF 2021
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WRIT PETITION ST.NO. 3230 OF 2021
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WRIT PETITION ST.NO. 3233 OF 2021
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WRIT PETITION NO. 739 OF 2021
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WRIT PETITION NO. 738 OF 2021
Office Noees, t Office
Memoranda of Coram, t
appearances, t Coure's Coure's or Judge's orders
orders or direceions and
Regiserar's orders
Mr. Suresh M. Pakale i/b. Shankar M. Kaekar for
ehe peeieioners.
Mr. S.H. Kankal, t AGP for Seaee in WPST/1464/21.
Mr. S.D. Rayrikar, t AGP for Seaee in WPST/1629/21.
Mr. P.V.N. Rajan, t AGP for Seaee in WPST/1631/21.
Mrs. M.S. Bane, t AGP for Seaee in WPST/1635/21.
Mrs.V.S.Nimbalkar, tAGP for Seaee in WPST/1639/21
Mr. P.P. Pujari, t AGP for Seaee in WPST/1644/21.
Mr. S.L. Babar, t AGP for Seaee in WPST/1647/21.
CORAM : M.S.KARNIK, J.
DATE : MARCH 3, 2021 P.C. Heard learned counsel for ehe peeieioner.
2. Ie is broughe eo my noeice by learned counsel Shri Pakale ehae a caveae was fled on behalf of ehe respondene No.1 by Advocaee Shri Yuvraj Dharal. Shri Pakale says ehae he aeeempeed eo send ehe noeice ehrough E-Mail.
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22. WPST 1464-21.doc
3. Issue noeice eo ehe respondenes, t reeurnable on 5/4/2021. Learned AGP waives service of noeice on behalf of ehe respondene Nos. 2 and 3. In addieion eo ehe Coure's noeice, t ehe privaee noeice is permieeed.
4. Noeice eo indicaee ehae an endeavour would be made eo decide ehe Peeieion fnally ae ehe seage of admission considering ehe narrow coneroversy involved.
5. In ehe meaneime, t ehere shall be an ineerim Digitally signed by relief in eerms of prayer clause (c). Diksha Diksha Rane Date:
Rane 2021.03.03
18:32:11
+0530 6. Seand over eo 5/4/2021.
(M.S.KARNIK, J.) 3 Of 3