Orissa High Court
Dr. Sunil Kumar Sahu vs State Of Orissa & Others .... Opp. ... on 10 November, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.31142 of 2025
Dr. Sunil Kumar Sahu .... Petitioner
None
-versus-
State of Orissa & others .... Opp. Parties
Mr. Sarathi Jyoti Mohanty , ASC
CORAM: JUSTICE SIBO SANKAR MISHRA
Order ORDER No. 10.11.2025 01. 1. None appears for the petitioner.
2. In the present writ petition, the petitioner is assailing the order dated 10.04.2025 passed by the Commissioner-cum-Secretary to Government, Skill Development & Technical Education Department- opposite party no.1, whereby rejecting the claim of the petitioner for regularization of his services as Assistant Professor of Mathematics.
3. Issue notice to the opposite parties by Registered Post with A.D./Speed Post with A.D. making it returnable within four weeks. Requisites shall be filed by 14.11.2025.
Page 1 of 24. List this matter four weeks after before the assigned Bench.
(S.S. Mishra) Subhasis Judge Signature Not Verified Digitally Signed Signed by: SUBHASIS MOHANTY Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 10-Nov-2025 16:01:30 Page 2 of 2