Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 3 in The City of Bombay Municipal (Amendment) Act, 1933 3. to 37. [Amendments made by section 3-37 have been incorporated in the City of Bombay Municipal Act, 1888 (Bombay 3 of 1888)].
