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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(1) in Tamil Nadu Panchayats (Elections) Rules, 1995

(1)The nomination of every candidate shall be made by means of a nomination paper in Form 3. Copies of the Form can be had from the offices specified in the notice of election on any working day.