Delhi High Court - Orders
Bayer Healthcare Llc vs Natco Pharma Limited on 1 February, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~14 & 15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(14) CS(COMM) 343/2019 &0020 & I.A. 8878/2019, 9685/2019,
1178/2022
BAYER HEALTHCARE LLC ..... Plaintiff
Through: Mr.Pravin Anand, Mr.Dhruv Anand,
Ms.Udita Patro, Ms.Swati Jain, Advs.
versus
NATCO PHARMA LIMITED ..... Defendant
Through: Mr.J.Sai Deepak, Mr.G.Nataraj,
Mr.Avinish K. Sharma,
Mr.Shashikant Yadav, Mr.Rahul
Bhujbal, Ms.Harshita Agarwal,
Ms.Garima Joshi, Advs.
(15)+ CS(COMM) 660/2022 & I.A. 15573/2022, 15574/2022, 1432/2023,
1848/2023
BAYER HEALTHCARE LLC ..... Plaintiff
Through: Mr.Pravin Anand, Mr.Dhruv Anand,
Mr.Devinder Singh Rawat, Ms.Udita
Patro, Ms.Swati Jain, Advs.
versus
MSN LABORATORIES PRIVATE LIMITED ..... Defendant
Through: Mr.G.Nataraj, Mr.Avinish K. Sharma,
Mr.Shashikant Yadav, Mr.Rahul
Bhujbal, Ms.Harshita Agarwal,
Ms.Garima Joshi, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 01.02.2023
1. Arguments heard.
2. Judgment reserved.
Signature Not Verified Digitally Signed By:SUNIL Signing Date:02.02.2023 15:37:403. The learned counsels for the parties shall give a consolidated written submission not exceeding ten pages, within a period of two weeks from today.
NAVIN CHAWLA, J FEBRUARY 1, 2023/Arya Signature Not Verified Digitally Signed By:SUNIL Signing Date:02.02.2023 15:37:40