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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Sikkim - Subsection

Section 38(1)(b) in The Sikkim Police Act, 2008

(b)in making his report the Director General of Police shall be guided by reports of the specialized and other units of the Police and the District Superintendents of Police who, in turn, shall formulate the same in consultation with the community;