Bombay High Court
M/S. Ray Constructions Limited vs M/S. Hindustan Petroleum Corporation ... on 11 January, 2019
Author: S.C. Gupte
Bench: S.C. Gupte
sg arbp1181-14.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO.1181 OF 2014
M/s. Ray Constructions Ltd. ....Petitioner
vs
M/s. Hindustan Petroleum Corporation Ltd. ...Respondent
.....
Mr. M.S. Dehlvi, for the Petitioner.
......
CORAM : S.C. GUPTE, J.
DATED: 11 JANUARY, 2019 P.C.:.
. Not on board. Mentioned. Taken on board.
2. In the order dated 19 December 2018, the name of the Petitioner's Advocate appearing as "Sarita Varghese" should be corrected as "Santha Varghese". So also, the instructing Advocate's name be corrected as "M.S. Dehlvi".
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