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Bombay High Court

M/S. Ray Constructions Limited vs M/S. Hindustan Petroleum Corporation ... on 11 January, 2019

Author: S.C. Gupte

Bench: S.C. Gupte

sg                                                                    arbp1181-14.doc



     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

         ORDINARY ORIGINAL CIVIL JURISDICTION

                ARBITRATION PETITION NO.1181 OF 2014

M/s. Ray Constructions Ltd.                   ....Petitioner
               vs
M/s. Hindustan Petroleum Corporation Ltd.     ...Respondent
                                     .....
Mr. M.S. Dehlvi, for the Petitioner.
                                     ......
                          CORAM : S.C. GUPTE, J.

DATED: 11 JANUARY, 2019 P.C.:.

. Not on board. Mentioned. Taken on board.

2. In the order dated 19 December 2018, the name of the Petitioner's Advocate appearing as "Sarita Varghese" should be corrected as "Santha Varghese". So also, the instructing Advocate's name be corrected as "M.S. Dehlvi".

( S.C. GUPTE, J. ) Pg 1 of 1 ::: Uploaded on - 15/01/2019 ::: Downloaded on - 16/01/2019 04:04:15 :::