Section 9(7) in Atal Bihari Vajpayee Medical University, Uttar Pradesh Act, 2018
(7)The Government shall send to the Chancellor a copy of every report of an inspection or inquiry caused to be made under sub-section (1) and of every communication received from the Vice-Chancellor under sub-section (5) and of every direction issued under sub-section (6) and also of every report or information received in respect of compliance or non-compliance with such directions.
