Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 23 in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

23. Games.

- Wherever accommodation allows, internee may be permitted by the Superintendent to play in expensive games such as "Ring Tennis" at Government expense and such other games at the expense of the internee as the Superintendent may permit.