Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Jammu-Kashmir - Subsection Section 23(b) in Jammu and Kashmir Legal Services Authorities Act, 1997 (b)Patron-in-Chief Executive Chairman, Member, Member- Secretary or officers or other employees of the State Authority ;
