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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

State of Kerala - Subsection

Section 3A(1)(p) in Kerala Panchayat Raj Act, 1994

(p)to find out the deficiencies in the arrangements for water supply, street lighting etc. within the area of the Grama Sabha and to suggest remedial measures;