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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(9) in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

(9)"Industrial Court" means the Court constituted under Section 9 of the Madhya Pradesh Industrial Relations Act, 1970 (No. 27 of 1960);