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[Cites 0, Cited by 0] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(1) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(1)Every application for Grievance Redressal, on receipt, shall be entered and numbered in striatum by the Superintendent or the person authorized in this behalf by the Grievance Redressal and Dispute Resolution Committee in a Digital register to be kept for this purpose.