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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(14) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

(14)In the case of Drivers. - By direct appointment from amongst persons who can read and write Punjabi and possess valid driving license for light and heavy vehicles with at least five year experience as Drivers.