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State of Haryana - Section

Section 27 in The Haryana New Mandi Townships Building Rules, 1967

27. Plinths - [Section 4(2)(b)(h)].

- The maximum height of plinth of all buildings shall be 40 centimetres (15.748 inches) above the level of the centre of street and where the finished level has not been determined, the height of the plinth shall be 40 centimetres (15.748 inches) above the finished level as may be determined by the Administrator.