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[Cites 0, Cited by 0] [Section 6(10)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(10)(i) in Punjab National Bank Officer Employees’ (Discipline & Appeal) Regulations, 1977

(i)complete inspection of the documents as in the list furnished to him immediately and in any case not exceeding 5 days from the date of such order if he had not done so earlier as provided for in the proviso to sub-regulation (3);