Section 56(1)(b) in The Chhattisgarh Motor Vehicles Rules, 1994

[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Chattisgarh - Subsection

Section 56(1)(b) in The Chhattisgarh Motor Vehicles Rules, 1994

(b)in place of number registered or assigned in Chhattisgarh series, in respect of all or any class of vehicles and also prescribe the manner and condition thereof, and the provision of sub-section (6) of Section 41 of the Act shall apply in this regard.

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State of Chattisgarh - Subsection

Section 56(1)(b) in The Chhattisgarh Motor Vehicles Rules, 1994