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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Odisha - Subsection

Section 42(1) in Utkal University of Culture Act, 1999

(1)The Government shall have the right to cause inspection, to be made by such person or persons as they may direct, of the University its buildings, libraries museums, workshops and equipments or any institution maintained, affiliated of the to or approved by the University and to cause enquiry to be made in respect of any matter connected with the University.