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Supreme Court - Daily Orders

Alagaapuram R. Mohanraj vs Tamil Nadu Legislative Assembly Rep. By ... on 1 September, 2015

Bench: J. Chelameswar, Abhay Manohar Sapre

     ITEM NO.60                                COURT NO.6                SECTION X

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                             Writ Petition(s)(Civil)    No(s).   455/2015

     ALAGAAPURAM R. MOHANRAJ AND ORS.                                       Petitioner(s)

                                                      VERSUS

     TAMIL NADU LEGISLATIVE ASSEMBLY REP.
     BY ITS SECRETARY AND ANR.                                              Respondent(s)

     (office report)

     Date : 01/09/2015 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                 Mr. Sanjay R. Hegde, Sr. Adv.
                                       Mr. S. Nithin, Adv.
                                       Mr. Anil Kumar Mishra-I,Adv.

     For Respondent(s)                 Mr.   Shekhar Naphade, Sr. Adv.
                                       Mr.   Subramonium Prasad, Sr. Adv, AAG
                                       Mr.   B. Balaji, Adv.
                                       Mr.   Rakesh Sharma, Adv.
                                       Ms.   R. Shase, Adv.

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

List the matter on 16th September, 2015. In the meantime, rejoinder affidavit be filed.



                         (DEEPAK MANSUKHANI)                     (INDU BALA KAPUR)
                          COURT MASTER                             COURT MASTER




Signature Not Verified

Digitally signed by
Deepak Mansukhani
Date: 2015.09.02
17:19:27 IST
Reason: