Supreme Court - Daily Orders
Alagaapuram R. Mohanraj vs Tamil Nadu Legislative Assembly Rep. By ... on 1 September, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.60 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 455/2015
ALAGAAPURAM R. MOHANRAJ AND ORS. Petitioner(s)
VERSUS
TAMIL NADU LEGISLATIVE ASSEMBLY REP.
BY ITS SECRETARY AND ANR. Respondent(s)
(office report)
Date : 01/09/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Sanjay R. Hegde, Sr. Adv.
Mr. S. Nithin, Adv.
Mr. Anil Kumar Mishra-I,Adv.
For Respondent(s) Mr. Shekhar Naphade, Sr. Adv.
Mr. Subramonium Prasad, Sr. Adv, AAG
Mr. B. Balaji, Adv.
Mr. Rakesh Sharma, Adv.
Ms. R. Shase, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 16th September, 2015. In the meantime, rejoinder affidavit be filed.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Deepak Mansukhani
Date: 2015.09.02
17:19:27 IST
Reason: