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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(vi) in Police Regulations, Calcutta, 1968

(vi)The word "Section" means a police area into which a Police division has been sub-divided under the provisions of section 15A of the Calcutta Suburban Police Act, 1866 or section 21A of the Calcutta Police Act, 1866.