Section 4(2)(b) in The Indian Supply Service (Group `A') Rules, 2017

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(b) in The Indian Supply Service (Group `A') Rules, 2017

(b)in consultation with the Commission, include in the Service such posts which are deemed to be equivalent in status, grade, level in the pay matrix and professional content to the posts included in the Service; and

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Union of India - Subsection

Section 4(2)(b) in The Indian Supply Service (Group `A') Rules, 2017