Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 11 in Delhi Finance Commission Act, 1994

11. Staff of the Commission.

(1)The Commission may, with the previous sanction of the Government, appoint:-
(a)a Secretary, and
(b)Such employees as it may think necessary, for the efficient discharge of its functions.
(2)The qualifications of the Secretary and the terms and conditions of service of the secretary and other employees of the Commission, including the salaries and allowances, shall be such as may be prescribed.