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State of Rajasthan - Section

Section 6 in The Rajasthan Colonisation (Model Villager And Farms By Literates) Conditions, 1955

6. Purpose of grant.

- The grant shall be for the sole purpose of agriculture and shall not be used for any building purposes, except with the permission of the Collector for building houses for the residence of the grantee himself, as may be absolutely necessary for purposes of cultivating the land to best advantage.