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Madhya Pradesh High Court

Jonathan Allen vs Zoom Developers Pvt.Ltd. on 11 September, 2017

COMP-4-2010

(JONA THAN ALLEN Vs ZOOM DEVELOPERS PVT.L TD.)
1 1 -09-20 1 7

Parties through counsel.
List along with Company Petition No.9/2011 on
23.10.2017

.

(PRAKASH SHRIVASTAVA) JUDGE Ink