Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(iii) in Rajasthan Finance Act, 2011 (iii)for the existing expression "(xxxvi) 'stock exchange' means", appearing at the end, the expression "(xxxvii) 'stock exchange' means" shall be substituted and shall be deemed always to have been substituted.
