Section 28(3)(iii) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

(iii)[six months] [Substituted by M.P Act No. 18 of 2007 (w.e.f. 4-7-2007).] from the date on which previous motion of no-confidence was rejected.

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